Madhusudan Chaturvedi S/O Late ... vs Smt. Kamlesh W/O Late Gopal Lal By ...
2021 Latest Caselaw 7276 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 17571/2018

                                   Madhusudan Chaturvedi S/o Late Jawahar Lal Chaturvedi
                                                                                                      ----Petitioner
                                                                       Versus
                                   Smt. Kamlesh W/o Late Gopal Lal
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Issue fresh notice to Respondent No.2. Notice be sent by

registered post as well.

List this matter after service.

(PANKAJ BHANDARI),J

ARTI SHARMA /84

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