Harnam Singh Son Of Chunni Lal vs Tej Karan Jain Son Of Gokul Chand ...
2021 Latest Caselaw 7273 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 3154/2020

                                   Harnam Singh Son Of Chunni Lal
                                                                                                        ----Petitioner
                                                                         Versus
                                   Tej Karan Jain Son Of Gokul Chand Jain
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajat Ranjan For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter after one week.

Till then interim order, if any, shall remain continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /6

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