Saraswati Private Industrial ... vs Director General Of Employment ...
2021 Latest Caselaw 7252 Raj/2

Citation : 2021 Latest Caselaw 7252 Raj/2
Judgement Date : 6 December, 2021

Rajasthan High Court

Saraswati Private Industrial ... vs Director General Of Employment ... on 6 December, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 9042/2021

                                    Saraswati Private Industrial Training Institute
                                                                                                         ----Petitioner
                                                                          Versus
                                    Director General Of Employment And Training (Dget)
                                                                                                       ----Respondent

For Petitioner(s) : Ms. Aradhana Swami For Respondent(s) : Mr. Hari Kishan Saini, DYGC

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 09.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /213

Download the LatestLaws.com Mobile App