Smt Santosh Devi W/O Shri ... vs Shrilal Gupta S/O Late Shri ...
2021 Latest Caselaw 7250 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12900/2021

                                    Smt Santosh Devi W/o Shri Dulichand
                                                                                                        ----Petitioner
                                                                         Versus
                                    Shrilal Gupta S/o Late Shri Pannalal
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajesh Kumar Sharma For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

List this matter on 15.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /35

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