Ram Prasad And Ors vs Gadhiya Alias Girdhari And Ors
2021 Latest Caselaw 7221 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Review Petition No. 74/2015

                                    Ram Prasad And Ors
                                                                                                           ----Petitioner
                                                                            Versus
                                    Gadhiya Alias Girdhari And Ors
                                                                                                         ----Respondent

Connected With S.B. Civil Miscellaneous Application No. 409/2015 Ram Prasad And Ors

----Petitioner Versus Gadhiya Alias Girdhari And Ors

----Respondent S.B. Civil Miscellaneous Application No. 43/2019 Ram Prasad S/o Late Shri Moti

----Petitioner Versus Gadhiya @ Girdhari S/o Shri Behroo @ Bhoriya

----Respondent

For Petitioner(s) : None presnt For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/12/2021

Put up before another Bench.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /66-68

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