Prabhati Lal And Ors vs Smt. Shimla And Anor
2021 Latest Caselaw 7180 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous (Petition) No. 222/2002

                                    Prabhati Lal And Ors
                                                                                                       ----Petitioner
                                                                        Versus
                                    Smt. Shimla And Anor
                                                                                                     ----Respondent

For Petitioner(s) : None present For State : Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

No one has put in appearance on behalf of the counsel for

the petitioner and also no one was appeared on the last date i.e.

on 15.11.2007.

Accordingly, Criminal Misc. Petition is dismissed in non-

prosecution.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /9

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