M/S Kashyap Organics Pvt. Ltd, And ... vs State Of Rajasthan And Ors
2021 Latest Caselaw 7178 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1976/2009

                                    M/s Kashyap Organics Pvt. Ltd, And Anr.
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan And Ors.
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Kamlakar Sharma (Sr. Adv.) assisted by Rahul Yaduvanshi For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

As per the office report, file is not traceable.

Counsel for the petitioner seeks time to move an appropriate

application for reconstitution of the file alongwith the relevant

documents.

Counsel for Petitioner is directed to file an appropriate

application within four weeks.

List this matter after four weeks.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /51

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