Brij Mohan Meena vs State
2021 Latest Caselaw 7175 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous (Petition) No. 698/2009

                                    Brij Mohan Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                    State
                                                                                                       ----Respondent

For Petitioner(s) : None present For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

Office is directed to call for the latest status report of the

revision petition, the reference of which is found in order dated

11.01.2011.

List this matter after four weeks.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 41

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