Siyaram Agrawal And Ors vs State Of Rajasthan And Anr
2021 Latest Caselaw 7161 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 1057/2010

                                    Siyaram Agrawal And Ors
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan And Anr
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sumit Khandelwal for Mr. Madhav Mitra For Complainant(s) : Mr. Mahesh Gupta For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

03/12/2021

List this matter after two weeks, as prayed.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /73

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