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M/S Raj Solutions (India) Pvt.Ltd vs M/S Bharat Sanchar Nigam Limited
2021 Latest Caselaw 7126 Raj/2

Citation : 2021 Latest Caselaw 7126 Raj/2
Judgement Date : 2 December, 2021

Rajasthan High Court
M/S Raj Solutions (India) Pvt.Ltd vs M/S Bharat Sanchar Nigam Limited on 2 December, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 14/2021

                                   M/s Raj Solutions (India) Pvt.ltd.
                                                                                                     ----Petitioner
                                                                      Versus
                                   M/s Bharat Sanchar Nigam Limited
                                                                                                   ----Respondent

For Petitioner(s) : Mr. M.S. Saharan For Respondent(s) : Mr. Neeraj Batra

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

02/12/2021

Counsel for the non-applicant seeks time to file the reply.

Four weeks' time is granted to file the reply.

List this matter on 13.01.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /25

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