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Parsa Ram S/O Shri Jagdish Prasad vs The State Of Rajasthan
2021 Latest Caselaw 7095 Raj/2

Citation : 2021 Latest Caselaw 7095 Raj/2
Judgement Date : 1 December, 2021

Rajasthan High Court
Parsa Ram S/O Shri Jagdish Prasad vs The State Of Rajasthan on 1 December, 2021
Bench: Rekha Borana
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 27859/2018

                                    Parsa Ram S/o Shri Jagdish Prasad
                                                                                                       ----Petitioner
                                                                        Versus
                                    The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. M S Raghav with Mr. Digvijay Singh For Respondent(s) : Mr. Avinash Choudhary for Dr. V.B. Sharma, AAG

HON'BLE MS. JUSTICE REKHA BORANA

Order

01/12/2021

Heard the parties.

Judgment reserved.

(REKHA BORANA),J

ashu /113

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