Narendra Kumar vs State Of Raj And Ors
2021 Latest Caselaw 7091 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 17722/2017

                                   Narendra Kumar
                                                                                                        ----Petitioner
                                                                        Versus
                                   State Of Raj And Ors.
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Lalit Gautam for Mr. Sandeep Garssa For Respondent(s) :

HON'BLE MS. JUSTICE REKHA BORANA Order

01/12/2021

Counsel for the petitioner has moved an application with the

submission that the present matter stands covered by the

judgment of this Court passed in SBCWP No.22659/2017 :

Sushma Vs. State of Rajasthan and Ors..

Notices had been issued and counsel for the respondents had

presented on earlier occasions but none appears today on behalf

of the Department.

In the circumstances, copy of the petition be served on Dr.

Ganesh Parihar, learned AAG who usually appears for the

Department.

Dr. Ganesh Parihar, learned AAG may seek instructions as to

the fact whether the matter stands covered by the case of Sushma

(supra) or not.

List the matter on 16.12.2021.

(REKHA BORANA),J

RAJAT KUMAR/18

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