State Of Rajasthan vs Ram Niwas
2021 Latest Caselaw 19541 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 124/2021

State Of Rajasthan

----Appellant Versus Ram Niwas

----Respondent

For Appellant(s) : Mr. Mukhtiyar Khan, PP For Respondent(s) :

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

21/12/2021

Heard learned Public Prosecutor and perused the judgment

impugned.

Send for the record.

List the matter as soon as record is received.

(DEVENDRA KACHHAWAHA),J

3-Rashi/-

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