Om Prakash Bishnoi vs State Of Rajasthan
2021 Latest Caselaw 19525 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10134/2021

Om Prakash Bishnoi

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jaikishan Haniya. For Respondent(s) : Mr. Mukesh Trivedi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/12/2021

Four weeks' time is granted for removing the defects as

pointed out by the office, failing which this Criminal Miscellaneous

Bail Application shall stand dismissed without reference to the

Court.

(MANOJ KUMAR GARG),J

248-prashant/-

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