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Jagdish vs State
2021 Latest Caselaw 19522 Raj

Citation : 2021 Latest Caselaw 19522 Raj
Judgement Date : 20 December, 2021

Rajasthan High Court - Jodhpur
Jagdish vs State on 20 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14315/2021

Jagdish S/o Sahiram, Aged About 38 Years, Ward No.08, Prem Nagar, Najad Road Towrds 22A, Anupgarh District Sri Ganganagar. (Presently Lodged In Anoopgarh Jail)

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Swaroop Singh For Respondent(s) : Mr. Shiv Kumar Bhati, PP Mr. Surjeet Kumar, SI/ SHO Ramsinghpur, District Sriganganagar(present in person)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

Learned counsel for the petitioner prays for and is granted

adjournment.

List the matter after two weeks.

Investigating Officer need not to remain present on the next

date of hearing.

(VIJAY BISHNOI),J

37-mohit/-

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