Manak @ Gurdas vs State
2021 Latest Caselaw 19520 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16984/2021

Manak @ Gurdas S/o Pahalwan Singh, Aged About 35 Years, R/o Ward No. 18, Talwada Jheel, Tehsil Tibbi, Distt. Hanumangarh.

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Jeetender Singh Khichi. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/12/2021

Learned counsel for the petitioner submits that due to

subsequent events, the present bail application has become

infructuous.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as having become infructuous.

(MANOJ KUMAR GARG),J

237-prashant/-

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