Citation : 2021 Latest Caselaw 19516 Raj
Judgement Date : 20 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 17195/2021
Durga Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Manish Kumar Pitaliya For Respondent(s) : Mr. SK Bhati, PP Mr. Manoj Pareek, for the complainant
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
20/12/2021
Call for case diary.
List on 04.01.2022.
(VIJAY BISHNOI),J
Surabhii/502-
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