Multan Ram vs State Of Rajasthan-State
2021 Latest Caselaw 19501 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5605/2021

Multan Ram

----Petitioner Versus State Of Rajasthan-State

----Respondent

For Petitioner(s) : Mr. Muktesh Maheshwari For Respondent(s) : Mr. Vikram Sharma, PP Mr. Urja Ram, ASI, CO, Office Bhopalgarh, present in person

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

20/12/2021

List after two weeks.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

212-msrathore/-

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