Anjana Rani vs State Of Rajasthan
2021 Latest Caselaw 19446 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 17136/2021

1. Anjana Rani W/o Late Shri Ashok Kumar, Aged About 60 Years, B/c Arora, R/o Gali No. 07, Bhandari Bag, Dehradun, At Present Anopgarh, Distt. Sri Ganganagar.

2. Varun Gaganeja S/o Late Shri Ashok Kumar, Aged About 40 Years, B/c Arora, R/o Gali No. 03, House No. 482, Azad Nagar, Yamunanagar, Hariyana.

3. Tarun Gaganeja S/o Late Shri Ashok Kumar, Aged About 36 Years, B/c Arora, R/o Gali No. 07, Bhandari Bag, Dehradun, Uttrakhand.

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. D.S. Gharsana. For Respondent(s) : Mr. Mukesh Trivedi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG Judgment / Order

20/12/2021

Learned Public Prosecutor is directed to call for the case

diary from the Investigating Officer.

List this matter after two weeks, as prayed.

In the meanwhile and till next date of hearing, the petitioner

No.1- Anjana Rani W/o Late Shri Ashok Kumar shall not be

arrested in connection with F.I.R. No.600/2021, Police Station

Anopgarh, District Sri Ganganagar. However, she is directed to join

the investigation.

(MANOJ KUMAR GARG),J

242-prashant/-

Powered by TCPDF (www.tcpdf.org)