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Mukesh Singh vs State Of Rajasthan
2021 Latest Caselaw 19369 Raj

Citation : 2021 Latest Caselaw 19369 Raj
Judgement Date : 17 December, 2021

Rajasthan High Court - Jodhpur
Mukesh Singh vs State Of Rajasthan on 17 December, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 16450/2021

Mukesh Singh S/o Sh. Gunesh Singh, Aged About 21 Years, R/o Harki Dhani, Fatta Khera, Teh. Raipur, P.s. Raipur, Dist. Pali.

(Confined In Sub Jail, Jaitaran).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Dilip Singh Rathore. For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

17/12/2021

Learned counsel for the petitioner does not want to press

this bail application at this stage.

Accordingly, this Criminal Miscellaneous Bail Application is

dismissed as not pressed at this stage.

(MANOJ KUMAR GARG),J

62-prashant/-

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