Prakash Chandra Teli vs Kanchan Teli
2021 Latest Caselaw 19243 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 660/2021

Prakash Chandra Teli

----Appellant Versus Kanchan Teli

----Respondent

For Appellant(s) : Ms. Versha Purohit For Respondent(s) : Mr. BR Bishnoi, AGC

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

As per the office report, record of the trial court is received,

however, notice could not be issued to the respondent.

Learned counsel for the appellant is directed to file the

requisites within a period of two days.

On filing of the same, let notice be issued to the sole

respondent, returnable on 17.01.2022.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

15-mohit/-

Powered by TCPDF (www.tcpdf.org)