Om Prakash Yadav vs Union Of India Through Public ...
2021 Latest Caselaw 19240 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 16122/2021

Om Prakash Yadav

----Petitioner Versus Union Of India Through Public Prosecutor

----Respondent

For Petitioner(s) : Mr. D.N. Yadav Mr. M.L. Bishnoi For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

16/12/2021

Mr. Mukesh Rajpurohit, learned ASG appearing for the

respondent - UOI has submitted that he will file reply to this bail

application.

List in the first week of January, 2022 along with SB Criminal

Misc. Bail Appl. No.16300/2021.

By that time, if the reply is not filed, the bail application will

be heard on its own merits.

(VIJAY BISHNOI),J

17-Arun/-

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