Hindustan Zinc Limited vs Union Of India
2021 Latest Caselaw 19200 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 975/2021

Hindustan Zinc Limited

----Petitioner Versus Union Of India

----Respondent Connected With

1. D.B. Civil Writ Petition No. 1614/2021

2. D.B. Civil Writ Petition No. 1644/2021

3. D.B. Civil Writ Petition No. 1721/2021

4. D.B. Civil Writ Petition No. 1780/2021

5. D.B. Civil Writ Petition No. 1783/2021

6. D.B. Civil Writ Petition No. 1801/2021

7. D.B. Civil Writ Petition No. 1929/2021

8. D.B. Civil Writ Petition No. 1931/2021

9. D.B. Civil Writ Petition No. 1933/2021

10. D.B. Civil Writ Petition No. 1938/2021

11. D.B. Civil Writ Petition No. 1948/2021

12. D.B. Civil Writ Petition No. 1992/2021

13. D.B. Civil Writ Petition No. 2094/2021

14. D.B. Civil Writ Petition No. 2098/2021

15. D.B. Civil Writ Petition No. 2102/2021

16. D.B. Civil Writ Petition No. 2966/2021

17. D.B. Civil Writ Petition No. 4905/2021

18. D.B. Civil Writ Petition No. 4907/2021

For Petitioner(s) : Puneet Singhvi For Respondent(s) : Mr. Uttam Singh Rajpurohit with Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

16/12/2021

List on 21st January, 2022, as prayed

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

81 to 99-Arun/-

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