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M/S. Binani Cement Limited vs State Of Rajasthan And Ors
2021 Latest Caselaw 19126 Raj

Citation : 2021 Latest Caselaw 19126 Raj
Judgement Date : 15 December, 2021

Rajasthan High Court - Jodhpur
M/S. Binani Cement Limited vs State Of Rajasthan And Ors on 15 December, 2021
Bench: Vijay Bishnoi, Rameshwar Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 8105/2017

M/s. Binani Cement Limited

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : Mr. Manish Sisodia For Respondent(s) : Mr. Kartik Singh Lodha

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

15/12/2021

Learned counsel Mr. Kartik Singh Lodha seeks some time to

file reply to the application (I/A No. 1/21) preferred on behalf of

the petitioner.

Time prayed for is granted.

List the matter on 25.01.2022.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

15-mohit/-

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