Rajesh And Ors vs State
2021 Latest Caselaw 19120 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 247/2012 Mahendra Kumar

----Appellant Versus State

----Respondent Connected With D.B. Criminal Appeal No. 209/2012 Rajesh And Ors.

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. Rakesh Gehlot for Mr. Nishant Bora For Respondent(s) : Mr. BR Bishnoi, AGC-cum-PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAMESHWAR VYAS Judgment / Order

15/12/2021

This Court is in receipt of a letter sent by the trial court that the

appellants have not marked their presence before it in the month of

January, 2021 as per the condition imposed upon them while

suspending their sentences.

Learned counsel for the appellants has submitted that the

appellants will remain present positively before this Court on the next

date of hearing.

In view of the submissions made by learned counsel for the

appellants, list these matters on 05.01.2022.

(RAMESHWAR VYAS),J (VIJAY BISHNOI),J

Surabhii/11-12-

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