Rajasthan High Court - Jodhpur
Udit A. Mehta vs The State Of Rajasthan on 15 December, 2021
Bench: Vijay Bishnoi, Rameshwar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Civil Writ Petition No. 5812/2021
Udit A. Mehta
----Petitioner
Versus
The State Of Rajasthan
----Respondent
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For Petitioner(s) : Mr. Pradeep Swami
For Respondent(s) : Mr. Saransh Vij for
Mr. Sunil Beniwal, AAG
HON'BLE MR. JUSTICE VIJAY BISHNOI
HON'BLE MR. JUSTICE RAMESHWAR VYAS
Judgment / Order
15/12/2021
List on 27.01.2022 along with similar cases.
(RAMESHWAR VYAS),J (VIJAY BISHNOI),J
Surabhii/51-147-
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