Goma Ram vs State
2021 Latest Caselaw 19046 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 15659/2021

Goma Ram

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. B.Ray Bishnoi For Respondent(s) : Mr. A.R. Chaudhary, PP Mr. P.R. Kumawat for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

14/12/2021

At the request of learned counsel for the petitioner, list the

matter in the third weeks of January, 2022.

Case diary to sent back.

(VIJAY BISHNOI),J

64-Arun/-

Powered by TCPDF (www.tcpdf.org)