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Gunjan Sethia vs Jagdish Prasad
2021 Latest Caselaw 18956 Raj

Citation : 2021 Latest Caselaw 18956 Raj
Judgement Date : 13 December, 2021

Rajasthan High Court - Jodhpur
Gunjan Sethia vs Jagdish Prasad on 13 December, 2021
Bench: Sudesh Bansal

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 194/2019

Gunjan Sethia

----Appellant Versus Jagdish Prasad

----Respondent

For Appellant(s) : Mr. I.R. Choudhary

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

13/12/2021

This second appeal has been filed by the appellant-plaintiff

against dismissal of his suit for declaration of permanent

injunction vide judgment dated 23.08.2017 passed by learned

Senior Civil Judge and affirmed by the first appellate Court vide

judgment dated 21.05.2019.

The counsel for appellant-plaintiff seeks time to argue the

second appeal on merits on the next date.

List the matter after four weeks.

(SUDESH BANSAL),J

19-AnilKC/-

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