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Vimla vs Abhishek Barwad
2021 Latest Caselaw 18865 Raj

Citation : 2021 Latest Caselaw 18865 Raj
Judgement Date : 10 December, 2021

Rajasthan High Court - Jodhpur
Vimla vs Abhishek Barwad on 10 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 164/2021

Vimla D/o Hariram, Aged About 34 Years, Khoda Ka Mohalla, Behind Kankriya School, P.s. Kotwali Nagaur

----Petitioner Versus Abhishek Barwad S/o Kamlesh Kumar, Aged About 34 Years, Plot No. 15 A, Ward No. 52, Behind Shrinath Garden, Gulab Badi, Ajmer

----Respondent

For Petitioner(s) : Mr. Pritam Joshi & Kuber Choudhary For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Issue notice. Issue notice of stay petition as well.

In the meantime, further proceedings in case No.291/2021

(Shri Abhishek Barwad Vs. Smt. Vimla) pending before the Family

Court, Ajmer shall remain stayed.

(VIJAY BISHNOI),J

Surabhii/42-

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