Anita Sain vs Gaurav Sain
2021 Latest Caselaw 18860 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 167/2021

Anita Sain D/o Manak Chand Sain, Aged About 24 Years, Ada Bazar, Mochiyo Ki Ghati, Jodhpur

----Petitioner Versus Gaurav Sain S/o Ishwar Lal, Aged About 23 Years, Krishanpuri, Sirohi, District Sirohi

----Respondent

For Petitioner(s) : Mr. CS Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Issue notice. Issue notice of stay petition as well.

In the meantime, further proceedings in petition

No.123/2021 (Gaurav Sain Vs. Smt. Anita Sain) pending before

the Family Court, Sirohi shall remain stayed.

(VIJAY BISHNOI),J

Surabhii/43-

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