Rameshwar Lal vs Smt.Gaveri Devi And Ors
2021 Latest Caselaw 18857 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 94/1994

Rameshwar Lal

----Appellant Versus Smt.gaveri Devi And Ors

----Respondent

For Appellant(s) : Mr. Jitendra Gehlot (through VC)

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

Learned counsel for the appellant undertakes to file PF and

notices for the respondent Nos.1/2/1, 1/2/2 and 1/3 to 1/7 along

with registry charges within a period of one week.

On filing of the same, let notices be issued to the aforesaid

respondents, returnable within a period of eight weeks thereafter.

(VIJAY BISHNOI),J

15-Arun/-

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