M/S Ultratech Nathdwara Cement ... vs The Assistant Commissioner, ...
2021 Latest Caselaw 18849 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Sales Tax Ref./rev. No. 9/2021

M/s Ultratech Nathdwara Cement Limited

----Petitioner Versus The Assistant Commissioner, Commercial Tax Department, Special Circle, Pali

----Respondent Connected With

1. S.B. Sales Tax Ref./rev. No. 10/2021

2. S.B. Sales Tax Ref./rev. No. 11/2021

For Petitioner(s) : Mr. Gopal Sandhu For Respondent(s) : Mr. Hemant Dutt

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/12/2021

At the request of the learned counsel for the respondent, list

the matter after three weeks along with Sales Tax Ref./rev.

Nos.12/2021, 13/2021, 14/2021, 15/2021, 16/2021, 17/2021,

18/2021 and 19/2021.

(VIJAY BISHNOI),J

11 to 13-Arun/-

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