Citation : 2021 Latest Caselaw 18846 Raj
Judgement Date : 10 December, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
D.B. Civil Misc. Appeal No. 1481/2019
Executive Engineer, Survey And Investigation
----Appellant Versus M/s Ashok Kumar
----Respondent
For Appellant(s) : Mr. Rajdeep Singh Chouhan for Mr. Manish Tak For Respondent(s) : Mr. V.K. Aggarwal
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI
Judgment / Order
10/12/2021
At the request of learned counsel for the parties, list
on 7.1.2022.
(ARUN BHANSALI),J (VIJAY BISHNOI),J
26-msrathore/-
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