Om Pal Singh vs The State Of Rajasthan
2021 Latest Caselaw 18840 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 1127/2020

Om Pal Singh

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Vijay Kumar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

Learned counsel for the appellant has submitted that

he has already deposited the deficient court fees. He prays for some time to file application under Section 149

CPC. Time prayed for is granted.

Last opportunity of two weeks' time is granted to do

the needful, failing which, this Civil Misc. Appeal shall

stand dismissed automatically without reference to the

Bench.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

20-msrathore/-

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