Rajni Rathore vs Redidential Engineer, Rajasthan ...
2021 Latest Caselaw 18837 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Misc. Appeal No. 128/2021

Rajni Rathore

----Appellant Versus Redidential Engineer, Rajasthan State Road Development And Works Corp. Ltd.

----Respondent

For Appellant(s) : Mr. Ajay Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

At the request of learned counsel for the appellant,

list on 21.1.2022.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

27-msrathore/-

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