Bhairav Machine Tools vs Metenere Limited
2021 Latest Caselaw 18814 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Misc. Appeal No. 1137/2021

Bhairav Machine Tools, 52 Mahaveer Complex, Main Bazar, Sumerpur District Pali

----Appellant Versus

1. Metenere Limited, Raman Gupta, Executive Director, Metenere House, A-138 Gajipur,, Near Contenour Depot, Patpadganj, Delhi-110096

2. Ankur Singh, Executive Director, Metenere House, A-138 Gajipur, Near Contenolur Depot, Patpadganj, Delhi- 110096

3. R.b. Agnihotri, Manager, Metenere House, A-138, Gajipur, Near Container Depot, Patpadganj, Delhi-110096

4. Anil Dhar, Purchase Manager, Metenere House, A-138 Gajipur, Near Contenour Depot, Patpadganj, Delhi-110096

----Respondents

For Appellant(s) : Mr. Rajesh Parihar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ARUN BHANSALI

Judgment / Order

10/12/2021

Learned counsel for the appellant wants to withdraw

this Civil Misc. Appeal with liberty for the appellant to

avail appropriate remedy available under the law.

Accordingly, this Civil Misc. Appeal is dismissed as

withdrawn with the liberty sought for.

(ARUN BHANSALI),J (VIJAY BISHNOI),J

28-msrathore/-

Powered by TCPDF (www.tcpdf.org)