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National Insurance Co. Ltd vs Radhakishan
2021 Latest Caselaw 18786 Raj

Citation : 2021 Latest Caselaw 18786 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
National Insurance Co. Ltd vs Radhakishan on 9 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Cross Objection (Civil) No. 218/2020

National Insurance Co. Ltd.

----Petitioner Versus Radhakishan

----Respondent Connected With S.B. Civil Misc. Appeal No. 3159/2019 Radhakishan

----Petitioner Versus National Insurance

----Respondent

For Petitioner(s) : Mr. Manish Kumar Pitaliya For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

List along with connected matters, particulars whereof, shall

be supplied by learned counsel for the petitioner in the Registry.

(VIJAY BISHNOI),J

234-mohit/-

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