Priyanka @ Pinki vs Chandra Prakash Singhal
2021 Latest Caselaw 18776 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Transfer Appl. No. 102/2020

Priyanka @ Pinki

----Petitioner Versus Chandra Prakash Singhal

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Tushar Moad

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

The application (IA No.1/21) preferred on behalf of the

applicant for preponment of the date of hearing is considered and

disposed of.

Let this matter be listed on 12.01.2022.

(VIJAY BISHNOI),J

229-mohit/-

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