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Smt. Mani Bai And Ors vs United India Insurance Co Ltd. And ...
2021 Latest Caselaw 18768 Raj

Citation : 2021 Latest Caselaw 18768 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Smt. Mani Bai And Ors vs United India Insurance Co Ltd. And ... on 9 December, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1086/2012

U.i.ins.co.ltd.

----Appellant Versus Smt.mani Bai And Ors.

----Respondent Connected With S.B. Cross Objection (Civil) No. 173/2020 Smt. Mani Bai And Ors.

----Appellant Versus United India Insurance Co Ltd. And Ors.

----Respondent

For Appellant(s) : Mr. Prateek Surana for Mr. Manoj Bhandari For Respondent(s) : Mr. Dilip Kawadia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

The application (I.A. No.1/21) preferred on behalf of the

respondents for early listing of the appeal is not opposed by

counsel for the appellant. The application is allowed.

Let the appeal be listed for final disposal in the second week

of January, 2022.

(VIJAY BISHNOI),J

Surabhii/70-71-

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