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Kusum Mohan Lal Choudhary vs State
2021 Latest Caselaw 18766 Raj

Citation : 2021 Latest Caselaw 18766 Raj
Judgement Date : 9 December, 2021

Rajasthan High Court - Jodhpur
Kusum Mohan Lal Choudhary vs State on 9 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2863/2021

Smt. Kusum Mohan Lal Choudhary W/o Mohammed Kafil Ahmad, D/o Mohan Lal Choudhary, Aged About 18 Years, R/o Mokhampura, Police Station Falna, Distt. Pali, At Present N.H. 192/146, Asti Bajeyafti, Police Station Kotwali Sadar, Distt. Fatehpur, U.P.

----Petitioner Versus

1. State of Rajasthan, Through PP

2. Superintendent of Police, Pali, District Pali

3. SHO, Police Station Falna, Distt. Pali

4. Mohan Lal S/o Heera Ji Seervi, R/o Mokhampura, Police Station Falna, Distt. Pali

----Respondents

For Petitioner(s) : Mr. Bhawani Singh For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/12/2021

Learned counsel for the petitioner submits that he does not

want to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J

212-Shahenshah/-

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