Kalyan Mal vs M/S Pradeep Bandhu And Ors
2021 Latest Caselaw 18765 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 455/2016

Kalyan Mal

----Appellant Versus M/s Pradeep Bandhu And Ors.

                                                                                                   ----Respondent


                                   For Appellant(s)         :     Mr. Sanjay Nahar
                                   For Respondent(s)        :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Learned counsel for the appellant prays for and is granted a

week's time to file the requisites for issuing fresh notice to the

respondent No.2. On filing of the same, let fresh notice be issued

to respondent No.2, returnable within six weeks thereafter.

(VIJAY BISHNOI),J

Surabhii/74-

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