Gopal Krishna Goyal vs State
2021 Latest Caselaw 18764 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6124/2021

Dr. Gopal Krishna Goyal S/o Sh. Ram Ratan Goyal, Aged About 50 Years, Resident of Goyal Eye Hospital, Naya Gaon, Pali.

----Petitioner Versus

1. State of Rajasthan, Through PP

2. Smt. Achla Goyal W/o Dr. Gopal Krishna Goyal, D/o Sh.

S.C. Garg, Resident of Goyal Eye Hospital, Naya Gaon, Pali.

----Respondents

For Petitioner(s) : Mr. Sheetal Kumbhat For Respondent(s) : Mr. S.K. Bhati, PP Mr. Jitendra Ojha

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/12/2021

Learned Public Prosecutor as per the factual report submits

that the final report is proposed in the matter.

The factual report produced by learned Public Prosecutor is

taken on record.

In view of the factual report submitted by learned Public

Prosecutor, learned counsel for the petitioner does not want to

press the present misc. petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J

52-Shahenshah/-

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