Pooja Bhandari vs Chhatu Singh
2021 Latest Caselaw 18758 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1761/2019

Pooja Bhandari

----Appellant Versus Chhatu Singh

----Respondent

For Appellant(s) : Mr. Pritam Joshi For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/12/2021

Issue notice of the application under Section 5 of the

Limitation Act, returnable within a period of eight weeks.

(VIJAY BISHNOI),J

239-mohit/-

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