Raju Singh vs State Of Rajasthan
2021 Latest Caselaw 18688 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5622/2021

Raju Singh S/o Guman Singh, Aged About 27 Years, Resident of Rado Ki Dhani, Village Golyri, Dist. Bikaner.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Umedaram S/o Sh. Rameshwar Lal, Resident of Khari Charnan, Village Gajner, Dist. Bikaner.

----Respondents

For Petitioner(s) : Mr. Nishank Madhan For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

08/12/2021

Learned counsel for the petitioner submits that he does not

want to press this petition.

Accordingly, the misc. petition is dismissed as not pressed.

(VINIT KUMAR MATHUR),J 58-Shahenshah/-

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