Commissioner Of Customs ... vs The Thar Dry Port
2021 Latest Caselaw 18627 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Custom Appeal No. 1/2021

Commissioner Of Customs (Preventive) Jodhpur

----Appellant Versus The Thar Dry Port

----Respondent

For Appellant(s) : Mr. Rajvendra Saraswat Mr. Ramdev Rajpuohit For Respondent(s) : Mr. Vikas Balia

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

At the request of learned counsel for the parties, list on 12 th

January, 2022.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

36-Arun/-

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