State vs Naresh Kumar
2021 Latest Caselaw 18626 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 230/2006

State

----Appellant Versus Naresh Kumar

----Respondent

For Appellant(s) : Mr. B.R. Bishnoi, AGC-cum-PP For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Learned Public Prosecutor seeks some more time to get the

status of the accused.

List the matter in the second week of January, 2022.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

25-Arun/-

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