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Sandeep Jayaswal @ Aalu vs State
2021 Latest Caselaw 18619 Raj

Citation : 2021 Latest Caselaw 18619 Raj
Judgement Date : 7 December, 2021

Rajasthan High Court - Jodhpur
Sandeep Jayaswal @ Aalu vs State on 7 December, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 25/2020

Sandeep Jayaswal @ Aalu

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. K.R. Bhati For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

07/12/2021

Report of the Para-Legal-Volunteer (for short 'the PLV') has

been received, wherein it is mentioned that the appellant is not

willing to have an Advocate on his behalf under the Free Legal Aid

Scheme.

Learned counsel Mr. Kalu Ram Bhati is appearing on behalf of

the appellant, let his name be shown in the cause list.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

21-Arun/-

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