Smt.Umrao vs State
2021 Latest Caselaw 18613 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 407/2014

Smt.umrao

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. G.R. Punia, Sr. Adv. With Mr. Rajesh Punia For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

07/12/2021

IA No. 01/2021:

The petitioner has moved the present application inter alia

seeking extension of interim order by indicating that

notwithstanding the interim order dated 24.04.2014 passed by

this Court, the trial Court is proceeding with the matter in light of

judgment dated 28.03.2018 of Hon'ble Supreme Court in the case

of Asian Resurfacing of Road Pvt. Ltd. & Anr. V/s CBI.

For the reasons stated in the application, the same is

allowed.

The interim order dated 24.04.2014 passed by this Court is

extended till vacated or modified.

(VINIT KUMAR MATHUR),J

111-praveen/-

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