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Laxmi @ Lassu Devi vs State Of Rajasthan
2021 Latest Caselaw 18536 Raj

Citation : 2021 Latest Caselaw 18536 Raj
Judgement Date : 6 December, 2021

Rajasthan High Court - Jodhpur
Laxmi @ Lassu Devi vs State Of Rajasthan on 6 December, 2021
Bench: Vijay Bishnoi, Anoop Kumar Dhand

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 113/2021

Laxmi @ Lassu Devi

----Appellant Versus State Of Rajasthan

----Respondent Connected With D.B. Criminal Appeal (Sb) No. 969/2021 Ramesh Chandra

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. JVS Deora For Respondent(s) : Mr. B.R. Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

06/12/2021

Admit.

Notice need not be issued as the respondent - State is

represented through the learned Public Prosecutor.

List for consideration of the applications for suspension of

sentence.

(ANOOP KUMAR DHAND),J (VIJAY BISHNOI),J

1-2-Arun/-

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