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Rajendra Singh Kheechee vs State
2021 Latest Caselaw 18532 Raj

Citation : 2021 Latest Caselaw 18532 Raj
Judgement Date : 6 December, 2021

Rajasthan High Court - Jodhpur
Rajendra Singh Kheechee vs State on 6 December, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5905/2021

Sh. Rajendra Singh Kheechee S/o Shri Badan Singh Kheechee, Aged About 45 Years, R/o Umed Heritage, Ratanada, Jodhpur City East, Jodhpur.

----Petitioner Versus

1. State, Through SHO, P.S. Ratanada, Dist. Jodhpur City East, Jodhpur.

2. Dr. Sharad Shekhawat W/o Sh. Rajendra Singh Kheechee, R/o Ummed Heritage, Ratanada, Jodhpur City East, Jodhpur.

----Respondents

For Petitioner(s) : Ms. Priyanka Borana for Mr. Dhirendera Singh For Respondent(s) : Mr. S.K. Bhati, PP

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

06/12/2021

Learned counsel for the petitioner submits that she does not

want to press this petition at this stage, however, seeks liberty to

raise all the grounds before the trial court.

Accordingly, the misc. petition is dismissed as not pressed

with liberty as aforesaid.

(VINIT KUMAR MATHUR),J

62-Shahenshah/-

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